(1.) This hearing has been done through hybrid mode.
(2.) This is an application seeking condonation of delay in filing the review petition. For the reasons stated in the application, the delay of 68 days in filing the review petition is condoned.
(3.) CM APPL.20694/2022 is disposed of.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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