(1.) The present suit has been filed on behalf of JMD Buildcon seeking recovery Rs.6,00,00,000.00 along with pendente lite and future interest @18% per annum.
(2.) In the plaint, it has been pleaded that:
(3.) Summons in the suit were issued on 26/5/2015.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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