(1.) Allowed, subject to all just exceptions.
(2.) Application stands disposed of.
(3.) By way of the present appeal, Appellant raises challenge to an order dtd. 6/6/2022 passed by the learned Single Judge in O.M.P(I) (COMM) 181/2022, which is extracted hereinbelow for ready reference:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN