(1.) The present petition has been filed for quashing the FIR No. 438/2021 under Ss. 376/328 IPC registered at PS Ranjit Nagar, Central Delhi.
(2.) Notice was issued. Status report has been filed.
(3.) I have heard learned counsel for the petitioner as well as the learned APP for the State.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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