SUSHIL KUMAR Vs. CENTRAL REGISTRAR OF COOP SOCY

Referred Judgements :-

O'REILLY VS. MACKMAN [REFERRED TO]
BODDULA KRISHNAIAH AND ANR. VS. STATE ELECTION COMMISSIONER [REFERRED TO]
P. MANJULA VS. STATE OF ANDHRA PRADESH ANDORS. [REFERRED TO]
CHARANJIT LAL CHOWDHARY VS. UNION OF INDIA [REFERRED TO]
STATE OF ORISSA VS. MADAN GOPAL RUNGLA [REFERRED TO]
N P PONNUSWAMI THE UNION OF INDIA AND STATE OF MADHYA BHARAT VS. RETURNING OFFICER NAMAKKAL CONSTITUENCY NAMAKKAL SALEM DIST :RETURNING OFFICER NAMAKKAL CONSTITUENCY NAMAKKAL SALEM DIST [REFERRED TO]
SOHAN LAL VS. UNION OF INDIA [REFERRED TO]
SOHAN LAL VS. UNION OF INDIA [REFERRED TO]
CALCUTTA GAS COMPANY PROPRIETARY LIMITED VS. STATE OF WEST BENGAL [REFERRED TO]
RAJASTHAN STATE ELECTRICITY BOARD JAIPUR VS. MOHAN LAL [REFERRED TO]
PRAGA TOOLS CORPORATION VS. C A IMANUAL [REFERRED TO]
ERUSIAN EQUIPMENT AND CHEMICALS LIMITED UNION OF INDIA VS. STATE OF WEST BENGAL:A K MITHIBORWALA [REFERRED TO]
SUKHDEV SINGH THE OIL AND NATURAL GAS COMMISSION THE L 1 C LIMITED THE INDUSTRIAL FINANCE CORPN EMPLOYEES ASSOCIATION VS. BHAGATRAM SARDAR SINGH RAGHUVANSHI:THE ASSOCIATION OF CLASS II OFFICERS 0 N G C:SHYAM LAL SHARMA:THE INDUSTRIAL FINANCE CORPN [REFERRED TO]
SABHAJIT TEWARY VS. UNION OF INDIA [REFERRED TO]
EXECUTIVE COMMITTEE OF VAISH DEGREE COLLEGE SHAMLI VS. LAKSHMI NARAIN [REFERRED TO]
RAMANA DAYARAM SHETTY VS. INTERNATIONAL AIRPORT AUTHORITY OF INDIA [REFERRED TO]
AJAY HASIA VS. KHAUID MUJIB SEHRAVARDI [REFERRED TO]
LAKSHMI CHARAN SEN ELECTION COMMISSION A K M HASSAN UZZAMAN VS. A K M HASSAN UZZAMAN:A K M HASSAN UZZAMAN:UNION OF INDIA [REFERRED TO]
EXPRESS NEWSPAPERS PRIVATE LIMITED VS. UNION OF INDIA [REFERRED TO]
STATE OF UTTAR PRADESH LUCKNOW DEVELOPMENT AUTHORITY VS. MAHARAJA DHARMANDER PRASAD SINGH:MAHARANI RAJLAXMI KUMARI DEVI [REFERRED TO]
ANDI MUKTA SADGURU SHREE MUKTAJEE VANDAS SWAMI SUVARNA JAYANTI MAHOTSAV SMARAK TRUST VS. V R RUDANI [REFERRED TO]
ANDI MUKTA SADGURU SHREE MUKTAJEE VANDAS SWAMI SUVARNA JAYANTI MAHOTSAV SMARAK TRUST VS. V R RUDANI [REFERRED TO]
ADMINISTRATOR KONCH SAHAKARI KRAYA VIKRAYA SAMITILTD VS. SARNAM SINGH [REFERRED TO]
ELECTION COMMISSION OF INDIA VS. ASHOK KUMAR [REFERRED TO]
MYSORE PAPER MILLS LIMITED VS. MYSORE PAPER MILLS OFFICERS ASSOCIATION [REFERRED TO]
PRADEEP KUMAR BISWAS VS. INDIAN INSTITUTE OF CHEMICAL BIOLOGY [REFERRED TO]
FEDERAL BANK LIMITED VS. SAGAR THOMAS [REFERRED TO]
A UMARANI VS. REGISTRAR CO OPERATIVE SOCIETIES [REFERRED TO]
ZOROASTRIAN CO OPERATIVE HOUSING SOCIETY LTD VS. DISTRICT REGISTRAR CO OPERATIVE SOCIETIES [REFERRED TO]
BINNY LTD VS. V SADASIVAN [REFERRED TO]
S S RANA VS. REGISTRAR CO OPERATIVE SOCIETIES [REFERRED TO]
SUSHILA DEVI BHASKAR VS. ISHWAR NAGAR CO OPERATIVE HOUSE BUILDING SOCIETY LIMITED [REFERRED TO]
MOHINDER SINGH VS. O P KHATRI [REFERRED TO]
NORTHERN ZONE RAILWAY EMPLOYEES CO-OPERATIVE VS. CENTRAL REGISTRAR COOPERATIVE SOCIETY [REFERRED TO]
KONASEEMA CO OP CENTRAL BANK LTD VS. N SEETHARAMA RAJU [REFERRED TO]
ELECTROGEARS P LTD VS. REHABILITATION INDUSTRIES CORPORATION LTD [REFERRED TO]
RAMSWARUP GUPTA VS. MADHYA PRADESH STATE CO-OPERATIVE MARKETING FEDERATION [REFERRED TO]
P B K RAJA CHIDAMBARAM VS. R P RATHNA SARMA [REFERRED TO]
JATYA PAL SINGH VS. UNION OF INDIA [REFERRED TO]
K.K. SAKSENA VS. INTERNATIONAL COMMISSION ON IRRIGATION AND DRAINAGE [REFERRED TO]
VIJAY BEHARI SRIVASTAVA VS. U.P. POSTAL PRIMARY CO [REFERRED TO]
RAMAKRISHNA MISSION & ANR VS. KAGO KUNYA & ORS [REFERRED TO]
DRAVIDA MUNNETRA KAZHAGAM VS. SECRETARY GOVERNORS SECRETARIAT [REFERRED TO]