(1.) Allowed, subject to all just exceptions.
(2.) Application stands disposed of. I.A. 6390/2022(exemption from pre-suit mediation)
(3.) For the reasons stated in the application, the requirement of pre- institution mediation is dispensed with.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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