(1.) Exemptions allowed, subject to all just exceptions.
(2.) The applications stand disposed of.
(3.) The petitioner, who is working as a Director in the Respondent no.1/Bank, has approached this Court seeking the following reliefs:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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