(1.) The hearing has been conducted through hybrid mode (physical and virtual hearing). CM APPL.21774/2022
(2.) The application is disposed off. LPA 302/2022 & CM APPL.21772/2022
(3.) Service report qua notices issued to respondent nos.1 and 3 is awaited.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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