SATYANARAKHANDELWAL Vs. PREM ARORA

JUDGEMENT

(1.) TR.P.(C.) 47/2021 has been filed under Sec. 15(5) of the Commercial Courts Act, 2015, for the transfer of Civil Suit bearing No.574/2017, titled as Prem Arora v. Satyanarayan Khandelwal, which is pending before the Additional District Judge, Patiala House Courts, New Delhi, to the designated Commercial Court.

(2.) TR.P.(C.) 49/2021 has been filed under Sec. 15(5) of the Commercial Courts Act, 2015, for the transfer of Civil Suit bearing No.578/2017, titled as Prem Arora and Anr. v. Ishwar Singh, which is pending before the Additional District Judge, Patiala House Courts, New Delhi, to the designated Commercial Court.

(3.) TR.P.(C.) 52/2021 has been filed under Sec. 15(5) of the Commercial Courts Act, 2015, for the transfer of Civil Suit bearing No.572/2017, titled as Prem Arora and Anr. v. Prakash Chand Modi, which is pending before the Additional District Judge, Patiala House Courts, New Delhi, to the designated Commercial Court.