AMARJEET SHARMA Vs. SERIOUS FRAUD INVESTIGATION OFFICE

Referred Judgements :-

PADMA SUNDARA RAO (DEAD) AND OTHERS VS. STATE OF T.N. AND OTHERS [REFERRED TO]
RAKESH KUMAR PAUL VS. STATE OF ASSAM [REFERRED TO]
RAM NARAYAN SINGH VS. STATE OF DELHI [REFERRED TO]
PRESIDENT OF INDIA VS. MADHU LIMAYE [REFERRED TO]
RAJ NARAIN VS. SUPERINTENDENT CENTRAL JAIL NEW DELHI [REFERRED TO]
UNION OF INDIA INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU VS. THAMISHARASI:ARIF U PATEL [REFERRED TO]
RAM PRASAD SHARMA VS. MANI KUMAR SUBBA [REFERRED TO]
BHAVNAGAR UNIVERSITY VS. PALITANA SUGAR MILL PRIVATE LIMITED [REFERRED TO]
REKHA MUKHERJEE VS. ASHIS KUMAR DAS [REFERRED TO]
UNION OF INDIA VS. MAJOR BAHADUR SINGH [REFERRED TO]
DINESH DALMIA VS. C B I [REFERRED TO]
MAHESH CHAND VS. STATE OF RAJASTHAN [REFERRED TO]
MANUBHAI RATILAL PATEL TR. USHABEN VS. STATE OF GUJARAT [REFERRED TO]
SURESH KUMAR VS. STATE OF MAHARASHTRA [REFERRED TO]
Y.S. JAGAN MOHAN REDDY VS. CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]
ABDUL AZEEZ P V VS. NATIONAL INVESTIGATION AGENCY [REFERRED TO]
GAUTAM KUNDU VS. MANOJ KUMAR [REFERRED TO]
VISHAL N. KALSARIA VS. BANK OF INDIA & ORS. [REFERRED TO]
STATE OF BIHAR & ANOTHER VS. AMIT KUMAR @ BACHA RAI [REFERRED TO]
YOGESH MITTAL VS. ENFORCEMENT DIRECTORATE [REFERRED TO]
SERIOUS FRAUD INVESTIGATION OFFICE VS. NITTIN JOHARI [REFERRED TO]