(1.) Allowed, subject to all just exceptions.
(2.) Application stands disposed of. CM APPL. 28422/2022 (exemption from service to Respondents)
(3.) Since there is an urgency in the matter and the matter is being heard today, Petitioners are exempted from serving advance notice on Respondents.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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