REGENT COMPUTRONICS PVT. LTD.

Indu Rani @Indu Rathi Appellant

V/S

PUSHPA Respondents

Referred Judgements :-

RAM MEHAR V. SMT. DAKHAN [REFERRED TO]
NATHU VS. HUKAM SINGH [REFERRED TO]
SUNNY (MINOR) AND ORS. VS. RAJ SINGH AND ORS. [REFERRED TO]
SURAJ MUNJAL VS. CHANDAN MUNJAL & ORS [REFERRED TO]
VINEETA SHARMA VS. RAKESH SHARMA [REFERRED TO]

(1.) I.A. 12065/2020 (of defendant no.2 under O-VII R-11 of CPC) and I.A. 1647/2021 (of the defendant no.1 under O-VII R-11 of CPC)

(2.) The pleadings in the plaint relevant for deciding the present applications are set out hereinafter:

(3.) Accordingly, the present suit was filed on behalf of the plaintiff seeking the following reliefs: