MUFG BANK LTD Vs. COMMISSIONER OF INCOME TAX

Referred Judgements :-

SAYAD MIR UJMUDDIN KHAN V. ZIAULNISA BEGUM [REFERRED TO]
D. (A MINOR) V. BERKSHIRE COUNTY COUNCIL [REFERRED TO]
ANTICO V. HEALTH FIELDING AUST. PTY. LTD [REFERRED TO]
ASSOCIATED CEMENT COMPANIES LIMITED CHAIBASA CEMENT WORKS JHINKPANI VS. THEIR WORKMEN [REFERRED TO]
DAHYA LALA VS. RASUL MAHOMED ABDUL RAHIM [REFERRED TO]
GAMINI KRISHNAYYA VS. GURAZA SESHACHALAM [REFERRED TO]
WORKS MANAGER CENTRAL RAILWAY WORKSHOP JHANSI VS. VISHWANATH [REFERRED TO]
B SHAH VS. PRESIDING OFFICER LABOUR COURT COIMBATORE [REFERRED TO]
SURENDRA KUMAR VERMA VS. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT NEW DELHI [REFERRED TO]
B P KHEMKA PRIVATE LIMITED VS. BIRENDRA KUMAR BHOWMICK [REFERRED TO]
U P DRUGS AND PHARMACEUTICALS COMPANY LIMITED VS. RAMANUJ YADAV [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SHATRUSAILYA DIGVIJAYSINGH JADEJA [REFERRED TO]
RAJESH BURMANN VS. MITUL CHATTERJEE [REFERRED TO]
EDUKANTI KISTAMMA VS. S VENKATAREDDY [REFERRED TO]
KOOKA SIDHWA AND CO CALCUTTA VS. COMMISSIONER OF INCOME TAX W B [REFERRED TO]
CALTEX OIL REFINING INDIA LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
THAKUR RAGHURAJ SINGH VS. LALA HARI KISHAN DAS [REFERRED TO]
NOKIA INDIA PRIVATE LIMITED VS. DEPUTY COMMISSIONER OF INCOME TAX [REFERRED TO]
JCB INDIA LTD. VS. DEPUTY COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF CUSTOMS (IMPORT), MUMBAI VS. DILIP KUMAR AND COMPANY [REFERRED TO]