INDRA PASRICHA Vs. DEEPIKA CHAUHAN

Referred Judgements :-

ACROW (AUTOMATION) LIMITED V. REX CHAMBELT INC [REFERRED TO]
HUKUM CHAND DESWAL V. SATISH RAJ DESWAL [REFERRED TO]
S SUNDARAM PILLAI KOUSALAYA DEVT MURUGESA MUDALIAR N S DHANALAKSHMI AMMAL THAHIRA BEEVI M BALAKRISHNAN K R KRISHNAN VS. V R PATTABIRAMAN:P LAKSHMINARAYANA CHARYA:SELVARAJ CHETTIAR:B S RAMACHARI:R A MUTHIAH NADAR:FATHIMA BAI:P BHANUMATT [REFERRED TO]
RELIANCE PETROCHEMICALS LIMITED VS. PROPRIETORS OF INDIAN EXPRESS NEWS PAPERS BOMBAY PRIVATE LIMITED [REFERRED TO]
RAKAPALU RAJA RAMA GOPALA RAO VS. NARAGANI GOVINDA SEHARARAO [REFERRED TO]
FIRM GANPAT RAM RAJKUMAR VS. KALU RAM [REFERRED TO]
V G NIGAM VS. KEDAR NATH GUPTA [REFERRED TO]
NIAZ MOHAMMAD VS. STATE OF HARYANA [REFERRED TO]
CHORDIA AUTOMOBILES VS. S MOOSA [REFERRED TO]
R N DEY VS. BHAGYABATI PRAMANIK [REFERRED TO]
CHHOTU RAM VS. URVASHI GULATI [REFERRED TO]
ANIL RATAN SARKAR VS. HIRAK GHOSH [REFERRED TO]
JHARESWAR PRASAD PAUL VS. TARAK NATH GANGULY [REFERRED TO]
ASHOK PAPER KAMGAR UNION VS. DHARAM GODHA [REFERRED TO]
BANK OF BARODA VS. SADRUDDIN HASAN DAYA [REFERRED TO]
STATE OF ORISSA VS. MD ILLIYAS [REFERRED TO]
SUSHILA RAJE HOLKAR VS. ANIL KAK [REFERRED TO]
THREE CHEERS ENTERTAINMENT P LTD VS. C E S C [REFERRED TO]
SAHDEO ALIAS SAHDEO SINGH VS. STATE OF U P [REFERRED TO]
UNIWORTH TEXTILES LTD VS. COMMISSIONER OF CENTRAL EXCISE [REFERRED TO]
NATIONAL FERTILIZERS LTD VS. TUNCAY ALANKUS [REFERRED TO]
RAM KISHAN VS. TARUN BAJAJ [REFERRED TO]
U.N.BORA, EX.CHIEF EXECUTIVE OFFICER VS. ASSAM ROLLER FLOUR MILLS ASSOCIATION [REFERRED TO]