LAWS(DLH)-2022-9-77

STAR TELEVISION PRODUCTIONS LIMITED Vs. EUROSPORT

Decided On September 09, 2022
Star Television Productions Limited Appellant
V/S
Eurosport Respondents

JUDGEMENT

(1.) For the reasons stated in the application, the same is allowed and the new postal address of the defendant No.2 is taken on record.

(2.) The application stands disposed of.

(3.) This application has been filed by the defendants for placing on record certain documents.