(1.) Allowed, subject to all just exceptions.
(2.) Applications stand disposed of.
(3.) By way of the present petition, Petitioner seeks setting aside of the orders dtd. 15/12/2021 and 31/3/2022, passed by the learned Trial Court in CS(COMM) 193/2020.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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