(1.) Exemption allowed subject to all just exceptions.
(2.) Application stands disposed of.
(3.) Issue notice to the defendants through all permissible modes, returnable on 27/7/2022 before Roster Bench.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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