(1.) NOTICE issued.
(2.) LEARNED APP accepts notice on behalf of respondent No.1/State.
(3.) VIDE the instant petition, the petitioner seeks quashing of FIR No. 312/2000 registered at PS Sadar Bazar and the proceeding emanating thereto.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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