BINDU RANI Vs. GOVT OF NCT

JUDGEMENT

(1.) VIDE the instant petition, petitioner has prayed as under: -

(2.) THE facts in brief are that the petitioner applied for the Post of Assistant Teacher advertised by the respondent School in the month of November, 2007. Against 5 unreserved post of Assistant Teachers, a total 19 candidates applied, who were called for Interview by the duly constituted Selection Committee, constituted under the Provisions of Rule 93 of Delhi School Education Rules, 1973.

(3.) IN the said statement, which is available at Page 18(A), Annexure -P -2, the the petitioner was shown at serial no. 12, who obtained overall marks as 45.3. Marks of the last selected candidate are 47.4.