COMMISSIONER OF INCOME TAX Vs. HAVELLS INDIA LTD

Referred Judgements :-

RHODESIA METALS LTD. V. COMMISSIONER OF INCOME TAX [REFERRED TO]
SEE ANGLO FRENCH TEXTILES CO. LTD. V. CIT [REFERRED TO]
COMMISSIONER OF LNCOME TAX BOMBAY VS. AHMEDBHAI UMARBHAI AND CO BOMBAY [REFERRED TO]
COMMISSIONER OF INCOME TAX MADHYA PRADESH VS. LADY KANCHANBAI [REFERRED TO]
PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED CHANDIGARH VS. COMMISSIONER OF INCOME TAX PATIALA [REFERRED TO]
BROOKE BOND INDIA LIMITED VS. COMMISSIONER OF INCOME TAX W B III CALCUTTA [REFERRED TO]
COMMISSIONER OF INCOME TAX DELHI II VS. MONNET INDUSTRIES LTD [REFERRED TO]
RANI AMRIT KUNWAR VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
SETH SHIV PRASAD VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME-TAX MADRAS VS. N H LEE MANNER [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. EAST INDIA HOTELS LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. ANGLO FRENCH TEXTILES [REFERRED TO]
COCHIN REFINERIES LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. AKTIENGESELLSCHAFT KUHNLE KOPP AND KAUSCH W GERMANY [REFERRED TO]
COMMISSIONER OF INCOME TAX I CHENNAI VS. FIRST LEASING CO OF INDIA LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SECURE METERS LTD. [REFERRED TO]
Commissioner of Income Tax and The Deputy Commissioner of Income Tax (Asst.) Special Range-5 VS. ITC Hotels Ltd. [REFERRED TO]