(1.) Notice.
(2.) THIS appeal filed by the Revenue under Section 260A of the Income Tax Act, 1961 (Act, for short) impugns order dated 30.3.2011 passed by the Tribunal giving the following directions :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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