(1.) Admit.
(2.) With the consent of parties the matter is taken up for final disposal.
(3.) The relevant facts for the disposal of present appeal are as under:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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