(1.) Notice issued. Ld. APP accepts notice on behalf of the State/R-1.
(2.) Mr. A.S. Chowdhary, Adv. accepts notice on behalf of respondent no. 2.
(3.) With the consent of the parties instant petition is taken for disposal.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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