LAWS(DLH)-2012-9-533

UOI & ORS. Vs. J.R. SOOD

Decided On September 11, 2012
Uoi And Ors. Appellant
V/S
J.R. Sood Respondents

JUDGEMENT

(1.) FOR judgment, see LPA No. 2298 -99/2006 titled Union of India & Anr. Vs. Hotel Excelsior Ltd. & Anr.