LAWS(DLH)-2012-1-661

HARI DUTT PANDEY Vs. STATE AND ANR.

Decided On January 30, 2012
Hari Dutt Pandey Appellant
V/S
State And Anr. Respondents

JUDGEMENT

(1.) Crl. M.A. 1249/2012 and Crl. M.A. 1250/2012

(2.) NOTICE issued.

(3.) MR . Abhishek Singh, Adv. accepts notice on behalf of respondent no. 2.