LAWS(DLH)-2012-2-627

VIPIN KUMAR & ORS. Vs. STATE & ANR.

Decided On February 10, 2012
Vipin Kumar And Ors. Appellant
V/S
State And Anr. Respondents

JUDGEMENT

(1.) NOTICE issued.

(2.) MS . Rajdipa Behura, learned APP accepts notice on behalf of State/respondent No.1

(3.) AT joint request, petition is taken up for final disposal today.