LAWS(DLH)-2012-2-632

AMANDEEP SINGH & ORS. Vs. STATE & ANR.

Decided On February 15, 2012
Amandeep Singh and Ors. Appellant
V/S
State And Anr. Respondents

JUDGEMENT

(1.) CRL. M.A. 2015/2012 (Exemption)

(2.) NOTICE issued.

(3.) MR . Saurabh Sharma, learned counsel accepts notice on behalf of R2.