KAUSHLENDRA KUMAR Vs. DSSSB

JUDGEMENT

(1.) THE petitioner in the instant petition is 100 % visually disabled and belongs to 'Other Backward Caste' (OBC), ,,Ahir. He applied for the post of Post Graduate Teacher- Hindi (male) under Post Code 134/07 with the Directorate of Education, Government of NCT of Delhi. He submitted all the specified documents with his application, including his educational certificates, handicap certificate and OBC certificate, issued as per the guidelines of the Central Government, which states that he belongs to the aforesaid category.

(2.) HE appeared initially for written examination (Objective) for the aforesaid post held on 08.06.2008 conducted by the respondent No.1- Board. Thereafter, on the same day, he appeared for the second and final written competitive examination (Descriptive). The result of the first, objective type examination was declared and the petitioner was shortlisted along with twelve other candidates.

(3.) FOR this purpose, the petitioner was directed to contact the respondent No. 1- Board within seven days of declaration of the result so that his eligibility may be determined and result can be processed.