SANJAY GHAI Vs. STATE

JUDGEMENT

(1.) NOTICE issued.

(2.) LD. APP accepts notice on behalf of State / respondent no. 1.

(3.) LD. Counsel for the petitioners submits that vide FIR no. 188 dated 26.11.2011, case under Section 420/120B/467/468/471 Indian Penal Code, 1860 was registered against the petitioners on the complaint of respondent no. 2 at PS-Barakhamba Road.