(1.) Crl.M.A. 3134/2012 (Exemption)
(2.) Learned APP accepts notice on behalf of State/respondent No.1. Respondent No.2 is personally present in the Court.
(3.) With the consent of the parties, the instant petition is taken up for final disposal.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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