BINIT KUMAR TOPPO Vs. UNION OF INDIA

JUDGEMENT

(1.) Vide the instant petitions, the petitioners, who are total 52 in numbers, have sought direction or order directing the respondent to place the petitioners in the post of Manager (ATC) or any other equivalent post with effect from the date of their appointments.

(2.) Consequently, place the petitioners as seniors to the promotees on the posts specially created and advertised for which the petitioners had been selected, with the consequential benefits thereto.

(3.) Case of the petitioner is that the respondent, with a view to provide world standard air services, created 60 posts of Manager(ATC) in the pay scale of Rs.5000-225-5900-250-8400, to fill-up the same, issued advertisement on 10.08.1999.