P C YADAV Vs. UOI

JUDGEMENT

(1.) AS per the statement of imputation pertaining to the sole charge against the petitioner, it was indicated to the petitioner:-

(2.) FOUR constables, one Head Constable (the petitioner) and one Sub Inspector Govind Ram were stationed for the security of the Quarter Guard at Mahipal Pur Camp of CRPF. SI Govind Ram was the duty officer and the petitioner was the Guard Commander.

(3.) NOW, let us understand what a Guard Alert is.