(1.) CRL. M.C. 1015/2012
(2.) NOTICE issued. Mr. Navin Sharma, learned APP for State accepts notice on behalf of respondent No. 1/State.
(3.) WITH the consent learned counsels for the parties, the instant petition is taken up for final disposal today.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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