LAWS(DLH)-2012-4-55

KALA ALIAS MUKESH KUMAR Vs. STATE

Decided On April 09, 2012

KALA @ MUKESH KUMAR Appellant

V/S

STATE Respondents

Referred Judgements :-

B S JOSHI VS. STATE OF HARYANA [REFERRED TO]
NIKHIL MERCHANT VS. CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]
MANOJ SHARMA VS. STATE [REFERRED TO]

JUDGEMENT

(1.) Notice issued.

(2.) Ld. APP accepts notice on behalf of State.

(3.) Respondents No.2 and 3 are present in the court today.

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