LAWS(DLH)-2012-12-106

VINAY KUMAR Vs. UOI

Decided On December 14, 2012
VINAY KUMAR Appellant
V/S
UOI Respondents

JUDGEMENT

(1.) ONE set counter affidavit filed is taken on record.

(2.) ON February 5, 2011, the Staff Selection Commission published an advertisement inviting applications from eligible candidates to be recruited as Constable (G.D.) in BSF, CISF, CRPF and SSB, and for reference we would refer to the same as 'Constable (G.D.) 2011 Recruitment'.

(3.) WHY do bureaucrats speak using derogatory language? We wonder!