LAWS(DLH)-2012-2-626

GANESH KUSHWAH Vs. STATE & ANR.

Decided On February 10, 2012
Ganesh Kushwah Appellant
V/S
State And Anr. Respondents

JUDGEMENT

(1.) Crl. M.A. 1775/2012 (exemption)

(2.) NOTICE issued.

(3.) RESPONDENT no. 2 Ms. Shagun @ Shanti is present in the court.