(1.) Notice issued.
(2.) Mr. Navin Sharma, learned APP on behalf of respondent No. 1/ State and Mr. Ashish Kumar, learned counsel on behalf of respondent No. 2/ Medical Council of India accept notice.
(3.) With the consent of learned counsel for parties, matter taken up for disposal.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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