(1.) VIDE instant petition, the petitioner has prayed as under:-
(2.) VIDE order dated 22.07.2011, this Court passed following order:-
(3.) THE respondent no.3 AAI on 15th May, 2004 notified another vacancy in the post of DGM (P&A). The petitioner again applied for the same.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN