LAWS(DLH)-2012-2-204

SOHAN LAL Vs. STATE

Decided On February 24, 2012
SOHAN LAL Appellant
V/S
STATE Respondents

JUDGEMENT

(1.) Notice issued.

(2.) Ld. APP accepts notice on behalf of State.

(3.) Mr. Ganesh Pandey, Adv. accepts notice on behalf of R-2, 3 & 4.