LAWS(DLH)-2012-7-351

RAHUL AHLAWAT Vs. ALLAHABAD BANK

Decided On July 18, 2012
RAHUL AHLAWAT Appellant
V/S
ALLAHABAD BANK Respondents

JUDGEMENT

(1.) IN pursuance to Advertisement no. REC/01/2009-10 issued by the Respondent Bank, petitioner applied for the post of Probationary Officer (JMG) SC-1 in the Pay Scale of Rs.10,000-Rs.18,240/-.

(2.) THERE were total 700 posts for the same. Minimum educational qualification for the said post was Graduate in any discipline with minimum 55% marks in aggregate from a University recognized by Government of India.

(3.) HE qualified the written test and was called for interview on 03.06.200. He submitted all the relevant documents relating to educational qualification to the respondent at very that time.