(1.) THE petition impugns the award dated 20th November, 1996 of the Industrial Adjudicator on the following reference:-
(2.) THOUGH in the position aforesaid, the petition is liable to be dismissed for non-prosecution but Rule having been issued, the records have been gone through.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN