(1.) THE Appellant impugns a judgment dated 29.10.2011 whereby a compensation of `3,75,000/- was awarded for the death of Ms. Anu, a minor child in an accident which occurred on 24.05.1999.
(2.) THE contentions raised on behalf of the Appellant are:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN