ASHOK NARANG Vs. STATE

Referred Judgements :-

ARJUN SINGH V. STATE OF H. P. [REFERRED TO]
VIRENDER AHMED V. STATE OF DELHI [REFERRED TO]
BABU BHAI V. STATE OF GUJARAT & ORS. [REFERRED TO]
THULIA KALI VS. STATE OF TAMIL NADU [REFERRED TO]
JAMUNA CHAUDHARY VS. STATE OF BIHAR [REFERRED TO]
KARUPPANNA THEVAR VS. STATE OF TAMIL NADU [REFERRED TO]
GANESH BHAVAN PATEL VS. STATE OF MAHARASHTRA [REFERRED TO]
SURAJ MAL VS. STATE DELHI ADMINISTRATION [REFERRED TO]
STATE OF MAHARASHTRA STREE ATYACHAR VIRODHI PARISHAD MAHARASHTRA STATE VS. CHANDRA PRAKASH KEWAL CHAND JAIN:CHANDRA PRAKASH KEWAL CHAND JAIN POLICE SUB INSPECTOR POLICE STATION SITABULDI NAGPUR TEHSIL AND DISTRICT NAGPUR [REFERRED TO]
VARKEY JOSEPH VS. STATE OF KERALA [REFERRED TO]
JACKARAN SINGH VS. STATE OF PUNJAB [REFERRED TO]
STATE OF PUNJAB VS. GURMITSINGH [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. GIAN CHAND [REFERRED TO]
T T ANTHONY VS. STATE OF KERALA [REFERRED TO]
BHIMAPPA CHANDAPPA HOSAMANI VS. STATE OF KARNATAKA [REFERRED TO]
STATE OF RAJASTHAN VS. NETRAPAL [REFERRED TO]
SUNIL VS. STATE OF HARYANA [REFERRED TO]
MURARI LAL VS. STATE [REFERRED TO]
JASPAL SINGH VS. STATE DELHI ADMINISTRATION [REFERRED TO]
PARDEEP ALIAS SONU VS. STATE GOVT OF NCT OF DELHI [REFERRED TO]