(1.) C.M. APPL No. 18850/2012(Exemption)
(2.) MR . Rahul Bhandari, Advocate appears on behalf of Respondent No. 1 DDA on advance copy being served upon him. Issue notice.
(3.) MR . Javed Ahmed, Advocate appearing on behalf of Respondent No. 2 accepts notice.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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