COMMISSIONER OF INCOME TAX Vs. SUPERIOR CRAFTS

Referred Judgements :-

GHANSHYAM DAS PERMANAND V. COMMISSIONER OF INCOME-TAX,C. P. & BERAR [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. MCMILLAN AND CO [REFERRED TO]
S N NAMASIVAYAM CHETTIAR S N NAMASIVAYAM CHETTIAR S N NAMASIVAYAM CHETTIAR VS. COMMISSIONER OF INCOME TAX MADRAS:COMMISSIONER OF INCOME TAX MADRAS:COMMISSIONER OF EXCESS PROFITS TAX MADRAS [REFERRED TO]
CHHABILDAS TRIBHUVANDAS SHAH VS. COMMISSIONER OF INCOME TAX WEST BENGAL [REFERRED TO]
SANJEEV WOOLEN MILLS VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
ACTION ELECTRICALS VS. DEPUTY COMMISSIONER OF INCOME TAX [REFERRED TO]
BOMBAY CYCLE STORES COMPANY LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
PANDIT BROS VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
CIT VS. INANI MARBLES P LTD [REFERRED TO]
SWAPNA RANI SARKAR AND CHANDAN KR. SARKAR VS. COMMISSIONER OF INCOME-TAX [REFERRED TO]
BIMAL KUMAR ANANT KUMAR VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. JAS JACK ELEGANCE EXPORTS [REFERRED TO]