LAWS(DLH)-2012-12-343

MANISH @ MONU Vs. THE STATE (GNCT OF DELHI)

Decided On December 10, 2012
Manish @ Monu Appellant
V/S
The State (Gnct Of Delhi) Respondents

JUDGEMENT

(1.) THE present appeal stands disposed of in terms of a detailed common judgment delivered today which is placed in the file of Crl. A. No. 744/2011 titled Manoj Kumar Vs. The State.