(1.) An ap plication has been filed in Court today by Sh.Vijay Gupta Advocate, calling upon us to recuse from the matter.
(2.) The application is taken on record.
(3.) The registry is directed to number the application.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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