P.D. SINGH Vs. UOI & ORS.

JUDGEMENT

(1.) VIDE the instant petition, the petitioner is seeking following reliefs: -

(2.) ISSUE a Writ of Certiorari quashing the advertisement dated 08.01.2008 whereby the post of Research Officer has been advertised for a temporary appointment and any proceedings thereto.

(3.) STAFFING of the Chairs