EX COOK R N SHARMA Vs. UOI

JUDGEMENT

(1.) THE petitioner, R.N.Sharma, was enrolled as a cook in CISF. In the year 1991 he was attached with the CISF Unit Nappnaroa, District Bulandshahar, U.P.

(2.) ON October 15, 1991 the petitioner was served with a charge-sheet for having visited a lady fruit seller in Naroa market on 14th, 15th and 16th August 1991 and offered her money to arrange a young girl for immoral purposes.

(3.) CT.Amar Singh PW-4 (the person named in his deposition by Khetpal) deposed that on August 17, 1991 at about 17:00 hours, he met Khetpal Singh outside the barber shop, who told him of a quarrel with R.N.Sharma. They met near the barber shop. Thereafter they went to the CISF Mess to ascertain the identity of the petitioner. On reaching the mess they found the petitioner alone in the mess, and upon seeing them he i.e. the petitioner apologized to Khetpal by touching his feet. Thereafter, the petitioner, along with him and Khetpal Singh went back to the market to collect his i.e. petitioner's bicycle.