SHIV KUMAR & ORS. Vs. STATE & ANR.

JUDGEMENT

(1.) Crl. M.A. No. 781/2012 (exemption)

(2.) NOTICE issued.

(3.) LEARNED counsel for parties jointly stated that vide FIR No.199/2009 dated 20.06.2009 under Section 420/406/120B Indian Penal Code, 1860 was registered against the petitioners at police station Uttam Nagar, on complaint of respondent No.2.